Mulloo & Others vs Deputy Director Of ...
2019 Latest Caselaw 1072 ALL

Citation : 2019 Latest Caselaw 1072 ALL
Judgement Date : 12 March, 2019

Allahabad High Court

Mulloo & Others vs Deputy Director Of ... on 12 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 1419 of 1983
 

 
Petitioner :- Mulloo & Others
 
Respondent :- Deputy Director Of Consolidation, Sitapur And Others
 
Counsel for Petitioner :- Smt.A.Srivastava,Dileep Kumar,M.G.Misra,P.L.Misra,V.B.Verma
 
Counsel for Respondent :- C.S.C.,J.C.Srivastava
 

 
Hon'ble Salil Kumar Rai,J.

The case is passed over on the illness slip of Sri J.C. Srivastava, counsel for the respondents.

List again in the next cause list.

Order Date :- 12.3.2019

Satyam

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