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Ram Manorath And Others vs State Of U.P. Thru District ...
2019 Latest Caselaw 1047 ALL

Citation : 2019 Latest Caselaw 1047 ALL
Judgement Date : 12 March, 2019

Allahabad High Court
Ram Manorath And Others vs State Of U.P. Thru District ... on 12 March, 2019
Bench: Salil Kumar Rai



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 733 of 1983
 

 
Petitioner :- Ram Manorath And Others
 
Respondent :- State Of U.P. Thru District Magistrate, Sultanpur And Ors.
 
Counsel for Petitioner :- S.C.Misra,Aditya Tiwari,Akhilesh Pandey,B.D.Sharma,S.K.Rastogi
 
Counsel for Respondent :- C.S.C,Ajai Vikram,R.N.Gupta,S.P.Pathak
 

 
Hon'ble Salil Kumar Rai,J.

Put up tomorrow i.e. 13.3.2019 in the additional cause list.

Order Date :- 12.3.2019

Satyam

 

 

 
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