Ram Das And Others vs Deputy Director Of ...
2019 Latest Caselaw 1044 ALL

Citation : 2019 Latest Caselaw 1044 ALL
Judgement Date : 12 March, 2019

Allahabad High Court

Ram Das And Others vs Deputy Director Of ... on 12 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 5727 of 1982
 

 
Petitioner :- Ram Das And Others
 
Respondent :- Deputy Director Of Consolidation, Faizabad And Others
 
Counsel for Petitioner :- H.S.Sahai,Gopal Pandey,Sanjay Kumar
 
Counsel for Respondent :- C.S.C.,A.S.Chaudhary,P.V.Chaudhary
 

 
Hon'ble Salil Kumar Rai,J.

The case is passed over on the illness slip of Sri Sanjay Kumar, counsel for the petitioners.

List again in the next cause list.

Order Date :- 12.3.2019

Satyam

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