Satyanarayan @ Lambu vs State Of U.P.
2019 Latest Caselaw 5402 ALL

Citation : 2019 Latest Caselaw 5402 ALL
Judgement Date : 17 June, 2019

Allahabad High Court

Satyanarayan @ Lambu vs State Of U.P. on 17 June, 2019

Bench: Virendra Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- BAIL No. - 5899 of 2019
 

 
Applicant :- Satyanarayan @ Lambu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rinku Verma
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Virendra Kumar Srivastava,J.

Sri Rinku Verma, learned counsel for the applicant prays for and is allowed two weeks' time to file supplementary affidavit.

List this case on 3.7.2019.

Order Date :- 17.6.2019

saurabh

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