Ram Kumar Yadav vs Union Of India Through Secy. ...
2019 Latest Caselaw 95 ALL

Citation : 2019 Latest Caselaw 95 ALL
Judgement Date : 25 February, 2019

Allahabad High Court

Ram Kumar Yadav vs Union Of India Through Secy. ... on 25 February, 2019

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 2514 of 2011
 

 
Petitioner :- Ram Kumar Yadav
 
Respondent :- Union Of India Through Secy. Defence Govt Of India New Delhi
 
Counsel for Petitioner :- A.M.Tripathi
 
Counsel for Respondent :- A.S.G.,Aakash Sinha,Ajay Kumar Singh,P.K. Sinha,Som Nath Gupta
 

 
Hon'ble Rajnish Kumar,J.

Sri P. K. Sinha, learned counsel for the respondent is reported to be ill.

The case is adjourned for the day.

On request of learned counsel for the petitioner, list in next cause list.

Order Date :- 25.2.2019

psd

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