Raj Kumar Yadav And Another vs State Of U.P. Thru ...
2019 Latest Caselaw 276 ALL

Citation : 2019 Latest Caselaw 276 ALL
Judgement Date : 27 February, 2019

Allahabad High Court

Raj Kumar Yadav And Another vs State Of U.P. Thru ... on 27 February, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 12375 of 2017
 
Petitioner :- Raj Kumar Yadav And Another
 
Respondent :- State Of U.P. Thru Prin.Secy.Basic Edu.Civil Sectt.Lko.&Anr.
 
Counsel for Petitioner :- Ramesh Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,Ajay Kumar,C.B. Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

Vide order dated 25.01.2019, this Court was pleased to fix the date for personal appearance of the District Basic Education Officer, Balrampur if the counter affidavit is not filed.

The counter affidavit has been filed.

Learned counsel for the petitioners prays for and is granted a week's time to file the rejoinder affidavit.

List this petition in the week commencing 11.03.2019 for peremptory hearing.

Order Date :- 27.2.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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