Citation : 2019 Latest Caselaw 265 ALL
Judgement Date : 27 February, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 921 of 2019 Petitioner :- Ravi Kant Shukla Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Shri Krishna Mishra Counsel for Respondent :- C.S.C.,Arun Kumar,Shravan Kumar Panday Hon'ble Prakash Padia,J.
On the request of learned counsel for the petitioner, put up this matter in the additional cause list on 13.3.2019.
Order Date :- 27.2.2019
Pramod Tripathi
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