Nirbhay Narayn Singh vs State Of U.P. And 5 Others
2019 Latest Caselaw 111 ALL

Citation : 2019 Latest Caselaw 111 ALL
Judgement Date : 25 February, 2019

Allahabad High Court

Nirbhay Narayn Singh vs State Of U.P. And 5 Others on 25 February, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 23607 of 2018
 

 
Petitioner :- Nirbhay Narayn Singh
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Ashok Kumar,Ashok Kumar Maurya
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Prakash Padia,J.

Learned Standing Counsel prays for and is granted four weeks further time to file counter affidavit. Rejoinder affidavit may be filed within a week, thereafter.

List immediately after expiry of aforesaid period along-with connected matter.

Order Date :- 25.2.2019

Pramod Tripathi

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