Dr. Pramod Kumar Singh vs State Of U.P. Thru Addl. Chief ...
2019 Latest Caselaw 3845 ALL

Citation : 2019 Latest Caselaw 3845 ALL
Judgement Date : 30 April, 2019

Allahabad High Court

Dr. Pramod Kumar Singh vs State Of U.P. Thru Addl. Chief ... on 30 April, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 3516 of 2019
 
Petitioner :- Dr. Pramod Kumar Singh
 
Respondent :- State Of U.P. Thru Addl. Chief Secy. Lucknow And Ors.
 
Counsel for Petitioner :- Shobhit Mohan Shukla
 
Counsel for Respondent :- C.S.C.,Manik Sinha
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard Sri Shobhit Mohan Shukla, learned counsel for the petitioner, Sri Ran Vijay Singh, learned Additional Chief Standing Counsel for the State-respondents and Sri Rahul Mishra, Advocate holding brief of Sri Manik Sinha, learned counsel for the private-opposite party.

Sri Rahul Mishra, Advocate has submitted that his Senior Sri Manik Sinha, learned counsel for the private-opposite party is not available today, therefore, this case may be adjourned for today.

List/ put up this petition on 02.05.2019 as fresh in the additional cause list.

Order Date :- 30.4.2019

Suresh/

[Rajesh Singh Chauhan,J.]