Citation : 2019 Latest Caselaw 3806 ALL
Judgement Date : 30 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- FIRST APPEAL FROM ORDER No. - 799 of 2005 Appellant :- Sheo Shanker Gupta And Another Respondent :- Sri Air Force Officer And Others Counsel for Appellant :- Manish Tandon Counsel for Respondent :- M. Tandon,S.K. Rai Hon'ble Dr. Kaushal Jayendra Thaker,J.
List on 17.5.2019 for final disposal.
Order Date :- 30.4.2019
Mukesh
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