Km. Anusuiya Devi vs State Of U.P.
2019 Latest Caselaw 3748 ALL

Citation : 2019 Latest Caselaw 3748 ALL
Judgement Date : 29 April, 2019

Allahabad High Court

Km. Anusuiya Devi vs State Of U.P. on 29 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 5713 of 2017
 

 
Appellant :- Km. Anusuiya Devi
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Adya Prasad Tewari,Pradeep Kumar,Sanjay Pandey
 
Counsel for Respondent :- G.A.,R.K. Shahi
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Bail granted.

For orders, see my order of date passed in Criminal Appeal No. 5712 of 2017: Smt. Dassi Devi Vs. State of U.P.

Order Date :- 29.4.2019

RCT/-

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