Seema Praveen vs State Of U.P. Thru Secy.Medical & ...
2019 Latest Caselaw 3744 ALL

Citation : 2019 Latest Caselaw 3744 ALL
Judgement Date : 29 April, 2019

Allahabad High Court

Seema Praveen vs State Of U.P. Thru Secy.Medical & ... on 29 April, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 8241 of 2019
 
Petitioner :- Seema Praveen
 
Respondent :- State Of U.P. Thru Secy.Medical & Health Services Lko.& Anr.
 
Counsel for Petitioner :- Arun Kumar Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Steps taken.

Office to proceed accordingly.

Order Date :- 29.4.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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