Satya Prakash Kushwaha vs Regional Manager U.P. S.R.T.C. ...
2019 Latest Caselaw 3686 ALL

Citation : 2019 Latest Caselaw 3686 ALL
Judgement Date : 29 April, 2019

Allahabad High Court

Satya Prakash Kushwaha vs Regional Manager U.P. S.R.T.C. ... on 29 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 165 of 2008
 

 
Appellant :- Satya Prakash Kushwaha
 
Respondent :- Regional Manager U.P. S.R.T.C. Faizabad And Others
 
Counsel for Appellant :- P.R. Maurya
 
Counsel for Respondent :- A.K.Srivastava Ratan,Dinkar Mani Tripathi,Nripendra Mishra,Raj Kamal Srivastava,S.K. Maurya,Samir Sharma
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Call for record of Court below so as to reach this Court on or before 8.7.2019.

List on 8.7.2019 for final disposal.

Order Date :- 29.4.2019

Mukesh

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