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Nikhat Jahan vs State Of U.P. Thru Prin.Secy. ...
2019 Latest Caselaw 3636 ALL

Citation : 2019 Latest Caselaw 3636 ALL
Judgement Date : 26 April, 2019

Allahabad High Court
Nikhat Jahan vs State Of U.P. Thru Prin.Secy. ... on 26 April, 2019
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 4416 of 2019
 
Petitioner :- Nikhat Jahan
 
Respondent :- State Of U.P. Thru Prin.Secy. Agriculture Lucknow And Ors.
 
Counsel for Petitioner :- Rishi Raj,Akhtar Ali
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

The case was mentioned in the morning pressing urgency in the matter, but due to paucity of time it could not be taken up.

List this petition on 03.05.2019 within top ten cases.

Order Date :- 26.4.2019

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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