Ajit Singh vs Shiv Mandal And 2 Others
2019 Latest Caselaw 3627 ALL

Citation : 2019 Latest Caselaw 3627 ALL
Judgement Date : 26 April, 2019

Allahabad High Court

Ajit Singh vs Shiv Mandal And 2 Others on 26 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1066 of 2019
 

 
Appellant :- Ajit Singh
 
Respondent :- Shiv Mandal And 2 Others
 
Counsel for Appellant :- Rajesh Kumar Sharma,Abhas Sharma
 
Counsel for Respondent :- Vijay Prakash Misra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Rajesh Kumar Sharma-Advocate has sought adjournment on the ground of illness.

List on 17.5.2019.

Order Date :- 26.4.2019

Mukesh

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