National Insurance Co Ltd vs Rajeev Kumar Alias Raju And Others
2019 Latest Caselaw 3611 ALL

Citation : 2019 Latest Caselaw 3611 ALL
Judgement Date : 26 April, 2019

Allahabad High Court

National Insurance Co Ltd vs Rajeev Kumar Alias Raju And Others on 26 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 411 of 2004
 

 
Appellant :- National Insurance Co Ltd
 
Respondent :- Rajeev Kumar Alias Raju And Others
 
Counsel for Appellant :- Ashok Kr. Srivastava,N.K.Srivastaa
 
Counsel for Respondent :- Nigmendra Shukla
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 1.5.2019 in the additional cause list.

Order Date :- 26.4.2019

Mukesh

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