Vishnu Chaurasiya vs State Of U.P.
2019 Latest Caselaw 3555 ALL

Citation : 2019 Latest Caselaw 3555 ALL
Judgement Date : 25 April, 2019

Allahabad High Court

Vishnu Chaurasiya vs State Of U.P. on 25 April, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17419 of 2019
 

 
Applicant :- Vishnu Chaurasiya
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Abhishek Srivastava,Ravindra Kumar Mishra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A. prays for and is granted four weeks' time to file counter affidavit. Rejoinder affidavit, if any, be filed within one week thereafter.

List thereafter.

Order Date :- 25.4.2019

Masarrat

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