Zahid Ali And Others vs State Of U.P. And Others
2019 Latest Caselaw 3552 ALL

Citation : 2019 Latest Caselaw 3552 ALL
Judgement Date : 25 April, 2019

Allahabad High Court

Zahid Ali And Others vs State Of U.P. And Others on 25 April, 2019

Bench: Dinesh Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- U/S 482/378/407 No. - 3637 of 2009
 

 
Applicant :- Zahid Ali And Others
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Applicant :- Basant Lal
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Dinesh Kumar Singh,J.

No one has appeared on behalf of the petitioner/s to prosecute the case even on revised call. However, learned AGA is present.

Petition is accordingly dismissed for non-prosecution.

Interim order, if any, stands vacated.

Order Date :- 25.4.2019

Rao/-

Download the LatestLaws.com Mobile App