Oriental Insurance Co. Ltd. Thr. ... vs Smt. Savri And Others
2019 Latest Caselaw 3522 ALL

Citation : 2019 Latest Caselaw 3522 ALL
Judgement Date : 25 April, 2019

Allahabad High Court

Oriental Insurance Co. Ltd. Thr. ... vs Smt. Savri And Others on 25 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1421 of 1999
 

 
Appellant :- Oriental Insurance Co. Ltd. Thr. Its Sr. Div. Man. Allahabad
 
Respondent :- Smt. Savri And Others
 
Counsel for Appellant :- A.K. Sinha
 
Counsel for Respondent :- SC
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None present for respondent.

Cross objection filed by the claimants is dismissed.

List this appeal on 15.5.2019 for final disposal.

Order Date :- 25.4.2019

Mukesh

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