Smt. Sarmawati And Others vs Oriental Insurance Co. Ltd. And ...
2019 Latest Caselaw 3434 ALL

Citation : 2019 Latest Caselaw 3434 ALL
Judgement Date : 24 April, 2019

Allahabad High Court

Smt. Sarmawati And Others vs Oriental Insurance Co. Ltd. And ... on 24 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3217 of 2017
 

 
Appellant :- Smt. Sarmawati And Others
 
Respondent :- Oriental Insurance Co. Ltd. And Another
 
Counsel for Appellant :- Havaldar Verma,S.N. Pandey
 
Counsel for Respondent :- Arvind Kumar
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 27.5.2019.

Order Date :- 24.4.2019

Mukesh

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