Gram Panchayat Arwa Koili Vidhuna ... vs Zila Panchayat Etawah And Others
2019 Latest Caselaw 3427 ALL

Citation : 2019 Latest Caselaw 3427 ALL
Judgement Date : 24 April, 2019

Allahabad High Court

Gram Panchayat Arwa Koili Vidhuna ... vs Zila Panchayat Etawah And Others on 24 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 122 of 2002
 

 
Appellant :- Gram Panchayat Arwa Koili Vidhuna Etawah And Another
 
Respondent :- Zila Panchayat Etawah And Others
 
Counsel for Appellant :- Arvind Srivastava,A.N.Tiwari
 
Counsel for Respondent :- A.Chaudhary
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

None present for respondent.

As a last chance to him, list on 2.5.2019.

Order Date :- 24.4.2019

Mukesh

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