Pramod Kumar Singh vs Indian Oil Corporation Ltd. And 3 ...
2019 Latest Caselaw 3419 ALL

Citation : 2019 Latest Caselaw 3419 ALL
Judgement Date : 24 April, 2019

Allahabad High Court

Pramod Kumar Singh vs Indian Oil Corporation Ltd. And 3 ... on 24 April, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 37426 of 2013
 

 
Petitioner :- Pramod Kumar Singh
 
Respondent :- Indian Oil Corporation Ltd. And 3 Others
 
Counsel for Petitioner :- Kameshwar Chaubey,Prabha Shanker Pandey,Pradeep Singh Sengar,Ramendra Asthana,Siddharth Singh
 
Counsel for Respondent :- Archna Singh,Anand Tiwari,B.B.P. Srivastava,Faheem Ahmad,Prakash Padia,S.C.,Saroj Kumar Yadav,Saroj Yadav
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

List before another Bench in which one of us (Hon'ble Mr. Justice Prakash Padia) is not a member.

Order Date :- 24.4.2019

Pramod Tripathi

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