Citation : 2019 Latest Caselaw 3381 ALL
Judgement Date : 23 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 80 Case :- CRIMINAL APPEAL No. - 6938 of 2018 Appellant :- Dhoom Singh And Another Respondent :- State Of U.P. Counsel for Appellant :- Ishwar Chandra Tyagi,Pankaj Bharti Counsel for Respondent :- G.A.,Rohan Gupta Hon'ble Pradeep Kumar Srivastava,J.
As prayed, list in the week commencing 20.5.2019.
In the meantime, counter affidavit may be filed by learned A.G.A.
Order Date :- 23.4.2019
RCT/-
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