Mukesh vs State Of U.P.
2019 Latest Caselaw 3335 ALL

Citation : 2019 Latest Caselaw 3335 ALL
Judgement Date : 22 April, 2019

Allahabad High Court

Mukesh vs State Of U.P. on 22 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 5267 of 2018
 

 
Appellant :- Mukesh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Bal Ram Gupta
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Heard Sri Bal Ram Gupta, learned counsel for the appellant, Sri L.D. Rajbhar and Sri Prem Shanker Mishra, learned A.G.A. for the State.

Judgment reserved.

Order Date :- 22.4.2019

RCT/-

Download the LatestLaws.com Mobile App