Pyar Mohammad vs State Of U.P.
2019 Latest Caselaw 3311 ALL

Citation : 2019 Latest Caselaw 3311 ALL
Judgement Date : 22 April, 2019

Allahabad High Court

Pyar Mohammad vs State Of U.P. on 22 April, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 11805 of 2018
 

 
Applicant :- Pyar Mohammad
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pankaj Bharti
 
Counsel for Opposite Party :- G.A.,Sageer Ahmad
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit filed on behalf of the State, is taken on record.

List in the next cause list. In the meantime, learned counsel for the applicant may file rejoinder affidavit, if any.

Order Date :- 22.4.2019

Masarrat

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