Manit Paul And Others vs U.P.S.R.T.C. And Others
2019 Latest Caselaw 3241 ALL

Citation : 2019 Latest Caselaw 3241 ALL
Judgement Date : 19 April, 2019

Allahabad High Court

Manit Paul And Others vs U.P.S.R.T.C. And Others on 19 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1851 of 2003
 

 
Appellant :- Manit Paul And Others
 
Respondent :- U.P.S.R.T.C. And Others
 
Counsel for Appellant :- Mohd.Naushad Siddiqui,P.K. Srivastava,Shreesh Srivastava
 
Counsel for Respondent :- S.K.Misra,Amit Manohar,C.P. Srivastava,Nishant Mehrotra,S.K.Misra,V.P. Mathur
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

It appears that the name of Sri S.K. Mishra-Advocate has been wrongly printed on behalf of UPSRTC, which name may be deleted from the cause list as there is no vakalatnama on behalf of UPSRTC.

As a last chance to UPSRTC, list on 26.4.2019.

Order Date :- 19.4.2019

Mukesh

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