Babu Ram Singh vs State Of U.P. Thru ...
2019 Latest Caselaw 3183 ALL

Citation : 2019 Latest Caselaw 3183 ALL
Judgement Date : 18 April, 2019

Allahabad High Court

Babu Ram Singh vs State Of U.P. Thru ... on 18 April, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 10497 of 2019
 
Petitioner :- Babu Ram Singh
 
Respondent :- State Of U.P. Thru Prin.Secy.Urban Development Lucknow &Ors.
 
Counsel for Petitioner :- Ashutosh Srivastava
 
Counsel for Respondent :- C.S.C.,M.K. Dixit,Ram Kumar Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of Sri Ran Vijay Singh, learned Additional Chief Standing Counsel, list/ put up this case tomorrow i.e. 19.04.2019 in the additional cause list.

Order Date :- 18.4.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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