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Satya Narain Gupta Asst. ... vs Narendra Bhushan M.D. ...
2019 Latest Caselaw 3172 ALL

Citation : 2019 Latest Caselaw 3172 ALL
Judgement Date : 18 April, 2019

Allahabad High Court
Satya Narain Gupta Asst. ... vs Narendra Bhushan M.D. ... on 18 April, 2019
Bench: Jayant Banerji



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 2694 of 2011
 

 
Applicant :- Satya Narain Gupta Asst. Vulcanizer U.P.S.R.T.C. And Ors.
 
Opposite Party :- Narendra Bhushan M.D. U.P.S.R.T.C.
 
Counsel for Applicant :- K.S. Rathore
 
Counsel for Opposite Party :- S.C.,Rajesh Kumar Singh,Samir Sharma
 

 
Hon'ble Jayant Banerji,J.

List revised. No one appears to press this application.

Sri R.K. Singh, learned counsel for the opposite party is present.

This case is listed under the heading of group of cases likely to become infructuous.

It appears that the matter has been rendered infructuous and it is, accordingly, dismissed.

Order Date :- 18.4.2019

sfa/

(Jayant Banerji, J)

 

 

 
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