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Dargahi And Another vs State Of U.P.
2019 Latest Caselaw 3168 ALL

Citation : 2019 Latest Caselaw 3168 ALL
Judgement Date : 18 April, 2019

Allahabad High Court
Dargahi And Another vs State Of U.P. on 18 April, 2019
Bench: Pradeep Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 72
 

 
Case :- CRIMINAL APPEAL No. - 5461 of 2018
 

 
Appellant :- Dargahi And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Shiv Ram Dubey,Uma Nath Pandey
 
Counsel for Respondent :- G.A.,Gyan Prakash Srivastava
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Case is passed over on the illness slip of Sri Gyan Prakash Srivastava, learned counsel for the informant.

List in the week commencing 13.5.2019.

Order Date :- 18.4.2019

RCT/-

 

 

 
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