Shivbabu Pasi And Another vs State Of U.P.
2019 Latest Caselaw 3167 ALL

Citation : 2019 Latest Caselaw 3167 ALL
Judgement Date : 18 April, 2019

Allahabad High Court

Shivbabu Pasi And Another vs State Of U.P. on 18 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 72
 

 
Case :- CRIMINAL APPEAL No. - 5537 of 2018
 

 
Appellant :- Shivbabu Pasi And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sudhir Kumar Singh
 
Counsel for Respondent :- G.A.,Shobh Nath Pandey,Shrawan Kumar Pandey
 

 
Hon'ble Pradeep Kumar Srivastava,J.

On the request of learned counsel for the appellant, a week time is granted for filing rejoinder affidavit.

List in the week commencing 20.5.2019.

Order Date :- 18.4.2019

RCT/-

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