M/S R.N.Tandon And Sons vs Betwa River Board
2019 Latest Caselaw 3081 ALL

Citation : 2019 Latest Caselaw 3081 ALL
Judgement Date : 17 April, 2019

Allahabad High Court

M/S R.N.Tandon And Sons vs Betwa River Board on 17 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 108 of 1991
 

 
Appellant :- M/S R.N.Tandon And Sons
 
Respondent :- Betwa River Board
 
Counsel for Appellant :- ,Atul Dayal,N. Sinha,S.P.Gupta
 
Counsel for Respondent :- U.N. Sharma,A.K.Rai
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

It appears that Sri U.N. Sharma-Advocate and Sri A.K. Rai have absented themselves.

Issue fresh notice to respondent returnable on 16.5.2019 so that they may be represented on that date.

Steps be taken immediately.

Order Date :- 17.4.2019

Mukesh

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