U.P. State Road Transport ... vs Smt. Satyawati
2019 Latest Caselaw 3006 ALL

Citation : 2019 Latest Caselaw 3006 ALL
Judgement Date : 15 April, 2019

Allahabad High Court

U.P. State Road Transport ... vs Smt. Satyawati on 15 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1531 of 2003
 

 
Appellant :- U.P. State Road Transport Corporation Thru Its Re.Manager
 
Respondent :- Smt. Satyawati
 
Counsel for Appellant :- Samir Sharma,Kartikeya Saran
 
Counsel for Respondent :- B.P. Verma
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None present.

List on 6.5.2019.

Order Date :- 15.4.2019

Mukesh

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