National Highways Authority Of ... vs Sri Hameer Singh
2019 Latest Caselaw 2996 ALL

Citation : 2019 Latest Caselaw 2996 ALL
Judgement Date : 15 April, 2019

Allahabad High Court

National Highways Authority Of ... vs Sri Hameer Singh on 15 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1040 of 2019
 

 
Appellant :- National Highways Authority Of India
 
Respondent :- Sri Hameer Singh
 
Counsel for Appellant :- Neeraj Dube
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List this appeal along with First Appeal From Order No. 1039 of 2019.

Order Date :- 15.4.2019

Mukesh

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