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Somesh And Others vs State Of U.P.Thru Special ...
2019 Latest Caselaw 2978 ALL

Citation : 2019 Latest Caselaw 2978 ALL
Judgement Date : 15 April, 2019

Allahabad High Court
Somesh And Others vs State Of U.P.Thru Special ... on 15 April, 2019
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 10642 of 2019
 
Petitioner :- Somesh And Others
 
Respondent :- State Of U.P.Thru Special Secy.Basic Education And Ors.
 
Counsel for Petitioner :- Pramod Kumar Pandey,Sanjay Kumar Verma,Shashi Prabha Arya
 
Counsel for Respondent :- C.S.C.,Ajay Yadav
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard learned counsel for the parties.

List connecting with Writ Petition No.6000 (S/S) of 2019.

Order Date :- 15.4.2019

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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