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National Highways Authority Of ... vs Krishn Kumar
2019 Latest Caselaw 2972 ALL

Citation : 2019 Latest Caselaw 2972 ALL
Judgement Date : 15 April, 2019

Allahabad High Court
National Highways Authority Of ... vs Krishn Kumar on 15 April, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1039 of 2019
 

 
Appellant :- National Highways Authority Of India
 
Respondent :- Krishn Kumar
 
Counsel for Appellant :- Neeraj Dube
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

After seeking nomination from Hon'ble The Chief Justice list both these matter before Division Bench so that the decision may not be different.

List along with First Appeal From Order No. 345 of 2019 which is pending before Division Bench.

Order Date :- 15.4.2019

Mukesh

 

 

 
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