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United India Insurance Co. Ltd. vs Munesh Kuamr And Others
2019 Latest Caselaw 2961 ALL

Citation : 2019 Latest Caselaw 2961 ALL
Judgement Date : 15 April, 2019

Allahabad High Court
United India Insurance Co. Ltd. vs Munesh Kuamr And Others on 15 April, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1248 of 1998
 

 
Appellant :- United India Insurance Co. Ltd.
 
Respondent :- Munesh Kuamr And Others
 
Counsel for Appellant :- A.K. Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Dismissed.

For order, see order of date passed in First Appeal From Order No. 1249 of 1998 ( United India Insurance Company Limited Versus Munesh Kumar and others).

Order Date :- 15.4.2019

Mukesh

 

 

 
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