Dwarika Prasad And 9 Others vs State Of U.P. And 2 Others
2019 Latest Caselaw 2960 ALL

Citation : 2019 Latest Caselaw 2960 ALL
Judgement Date : 15 April, 2019

Allahabad High Court

Dwarika Prasad And 9 Others vs State Of U.P. And 2 Others on 15 April, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 16004 of 2018
 

 
Petitioner :- Dwarika Prasad And 9 Others
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Kushmondeya Shahi,Rajendra Prasad
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

Learned counsel for the petitioners prays for and is allowed two weeks' time to file rejoinder affidavit.

Order Date :- 15.4.2019

Pramod Tripathi

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