Shyam Babu Vaish vs State Of U.P.And Anr.
2019 Latest Caselaw 2900 ALL

Citation : 2019 Latest Caselaw 2900 ALL
Judgement Date : 12 April, 2019

Allahabad High Court

Shyam Babu Vaish vs State Of U.P.And Anr. on 12 April, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 19813 of 2013
 

 
Petitioner :- Shyam Babu Vaish
 
Respondent :- State Of U.P.And Anr.
 
Counsel for Petitioner :- Tarun Agarwal,Ravi Kant,Siddharth Khare
 
Counsel for Respondent :- C.S.C.,Manish Goyal,Ranjan Srivastava,Yashwant Varma
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

On the consent of the parties, list on 1st May, 2019.

Order Date :- 12.4.2019

M.A.Ansari

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