Rameshwar Sharma And 148 Others vs State Of U P And 9 Others
2019 Latest Caselaw 2893 ALL

Citation : 2019 Latest Caselaw 2893 ALL
Judgement Date : 12 April, 2019

Allahabad High Court

Rameshwar Sharma And 148 Others vs State Of U P And 9 Others on 12 April, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 27596 of 2018
 

 
Petitioner :- Rameshwar Sharma And 148 Others
 
Respondent :- State Of U P And 9 Others
 
Counsel for Petitioner :- Shailendra,Hansraj Singh Bist,Ram Ji Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

Learned Standing Counsel prays for and is allowed a month's further time for filing counter affidavit and to inform the Advocate General that his appearance would be necessary as the vires of the provisions of "The Uttar Pradesh Co-operative Collection Fund and the Amin and Other Staff Service Rules, 2002" are under challenge.

Order Date :- 12.4.2019

Pramod Tripathi

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