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The Oriental Insurance Company ... vs Ram Babu And 2 Others
2019 Latest Caselaw 2850 ALL

Citation : 2019 Latest Caselaw 2850 ALL
Judgement Date : 11 April, 2019

Allahabad High Court
The Oriental Insurance Company ... vs Ram Babu And 2 Others on 11 April, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 
Case :- FIRST APPEAL FROM ORDER No. - 990 of 2019
 
Appellant :- The Oriental Insurance Company Ltd.
 
Respondent :- Ram Babu And 2 Others
 
Counsel for Appellant :- Nagendra Kumar Srivastava
 
Counsel for Respondent :- Amit Kumar Singh,Ram Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Admit.

2. Issue notice to the respondent by speed / registered post returnable on 8.7.2019.

3. Call for record of Court below.

5. Steps be taken immediately.

6. Stay on deposit of the entire decretal amount awarded by Court below in E.C.A. Case No.08/2015, if not already deposited within two months from today, out of which, 25% shall be invested in an interest fetching account / FDR in a nationalised Bank and the balance 75% shall be released to the claimant - respondents without furnishing security within one month thereafter.

Order Date :- 11.4.2019/Mukesh

 

 

 
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