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Shkuntla Devi And 3 Others vs Vinod Kumar And 4 Others
2019 Latest Caselaw 2819 ALL

Citation : 2019 Latest Caselaw 2819 ALL
Judgement Date : 11 April, 2019

Allahabad High Court
Shkuntla Devi And 3 Others vs Vinod Kumar And 4 Others on 11 April, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1001 of 2019
 

 
Appellant :- Shkuntla Devi And 3 Others
 
Respondent :- Vinod Kumar And 4 Others
 
Counsel for Appellant :- Pradip Kumar Shukla
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Heard Sri Pradip Kumar Shukla, learned counsel for appellant.

A copy of memo of appeal be given to Sri Ajay Singh-Advocate who normally appears on behalf of New India Insurance Company Limited.

The appeal can be disposed of as the Tribunal has refused to award just compensation as the deceased was getting pension, this finding is perverse.

List on 1st May, 2019.

Order Date :- 11.4.2019

Mukesh

 

 

 
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