Ravindra Kumar vs State Of U.P.
2019 Latest Caselaw 2773 ALL

Citation : 2019 Latest Caselaw 2773 ALL
Judgement Date : 10 April, 2019

Allahabad High Court

Ravindra Kumar vs State Of U.P. on 10 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 72
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14826 of 2019
 

 
Applicant :- Ravindra Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ajay Kumar Sharma
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Learned A.G.A. prays for and is granted a week time to file counter affidavit.

List in the week commencing 22.4.2019 before the appropriate Bench.

Order Date :- 10.4.2019

RCT/-

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