Harindra Singh vs Union Of India And Another
2019 Latest Caselaw 2756 ALL

Citation : 2019 Latest Caselaw 2756 ALL
Judgement Date : 10 April, 2019

Allahabad High Court

Harindra Singh vs Union Of India And Another on 10 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1237 of 2000
 

 
Appellant :- Harindra Singh
 
Respondent :- Union Of India And Another
 
Counsel for Appellant :- , ,K.K.Dubey
 
Counsel for Respondent :- Manoj Kumar,Addt. Solicitor General,Ashok Mehta,Devendra Gupta,S.N.Srivastava,Shiv Kumar Pal
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Written submission filed by learned counsel for appellant is taken on record.

Respondent will submit its written submission on or before 15.4.2019.

As a last chance to respondent, list on 15.4.2019.

Order Date :- 10.4.2019

Mukesh

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