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Dr. Anupma Mehrotra vs The Honble Chancellor Mahatma ...
2019 Latest Caselaw 2742 ALL

Citation : 2019 Latest Caselaw 2742 ALL
Judgement Date : 10 April, 2019

Allahabad High Court
Dr. Anupma Mehrotra vs The Honble Chancellor Mahatma ... on 10 April, 2019
Bench: Pankaj Mithal, Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 17904 of 2018
 

 
Petitioner :- Dr. Anupma Mehrotra
 
Respondent :- The Honble Chancellor Mahatma Jyotiba Phule Rohilkhand University And 9 Others
 
Counsel for Petitioner :- In Person
 
Counsel for Respondent :- Neeraj Tripathi,Arvind Srivastava,C.S.C.,Kshitij Shailendra,Siddharth Khare,Vivek Verma,Manish Ta
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

The petition could not be called out due to shortage of time. The petitioner appears in person.

On her request, list on 24.4.2019.

Order Date :- 10.4.2019

Pramod Tripathi

 

 

 
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