Amit Sharma And Anr. vs State Of U.P.
2019 Latest Caselaw 2661 ALL

Citation : 2019 Latest Caselaw 2661 ALL
Judgement Date : 8 April, 2019

Allahabad High Court

Amit Sharma And Anr. vs State Of U.P. on 8 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 72
 

 
Case :- CRIMINAL APPEAL No. - 6950 of 2018
 

 
Appellant :- Amit Sharma And Anr.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Raghuvansh Misra,Rahul Misra
 
Counsel for Respondent :- G.A.,Anshul Pathak,Rahul Singh Dahiya
 

 
Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list this case on 16.4.2019 amongst top ten cases under the heading of senior citizen.

Order Date :- 8.4.2019

RCT/-

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