Jagdish Prasad Tiwari And 3 Others vs Seshnath Pal And 3 Others
2019 Latest Caselaw 2586 ALL

Citation : 2019 Latest Caselaw 2586 ALL
Judgement Date : 5 April, 2019

Allahabad High Court

Jagdish Prasad Tiwari And 3 Others vs Seshnath Pal And 3 Others on 5 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 1959 of 2019
 

 
Petitioner :- Jagdish Prasad Tiwari And 3 Others
 
Respondent :- Seshnath Pal And 3 Others
 
Counsel for Petitioner :- Anand Kumar,Krishnaji Khare
 
Counsel for Respondent :- Anil Kumar Mishra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

The reply has not been filed by Sri Anil Kumar Mishra-Advocate.

As a last chance to him, list on 12.4.2019.

Order Date :- 5.4.2019

Mukesh

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