Radharam Pal vs State Of U.P. And Another
2019 Latest Caselaw 2583 ALL

Citation : 2019 Latest Caselaw 2583 ALL
Judgement Date : 5 April, 2019

Allahabad High Court

Radharam Pal vs State Of U.P. And Another on 5 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- APPLICATION U/S 482 No. - 10731 of 2019
 

 
Applicant :- Radharam Pal
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ved Prakash Ojha
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Amendment in the main cause title of memo of application filed under Section 482 be carried out by the counsel for applicant on or before 9.4.2019.

List on 9.4.2019 fresh orders.

Order Date :- 5.4.2019

Mukesh

Download the LatestLaws.com Mobile App