Jeet Bahadur Lal vs Nand Lal And 3 Others
2019 Latest Caselaw 2547 ALL

Citation : 2019 Latest Caselaw 2547 ALL
Judgement Date : 4 April, 2019

Allahabad High Court

Jeet Bahadur Lal vs Nand Lal And 3 Others on 4 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 8608 of 2018
 

 
Petitioner :- Jeet Bahadur Lal
 
Respondent :- Nand Lal And 3 Others
 
Counsel for Petitioner :- Nand Lal Yadav,Amulya Ratan Srivastava
 
Counsel for Respondent :- Firdos Ahmad,Akhilesh Tripathi
 

 
Hon'ble Manoj Kumar Gupta,J.

On prayer made by Sri Askhilesh Tripathi, counsel for the respondents, the case is adjourned.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 4.4.2019

skv

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