Krishna Murti Saxena vs State Of U.P. And 3 Others
2019 Latest Caselaw 2511 ALL

Citation : 2019 Latest Caselaw 2511 ALL
Judgement Date : 4 April, 2019

Allahabad High Court

Krishna Murti Saxena vs State Of U.P. And 3 Others on 4 April, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 5081 of 2019
 

 
Petitioner :- Krishna Murti Saxena
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Brijesh Kumar Yadava,Dhirendra Kumar Verma
 
Counsel for Respondent :- C.S.C.,Shravan Kumar Panday
 

 
Hon'ble Prakash Padia,J.

Put up on 12.4.2019 in the additional cause list. In the meanwhile, learned counsel for the respondents will seek instructions in the matter.

Order Date :- 4.4.2019

Pramod Tripathi

Download the LatestLaws.com Mobile App