Akhilesh Kumar vs State Of U.P. And Another
2019 Latest Caselaw 2477 ALL

Citation : 2019 Latest Caselaw 2477 ALL
Judgement Date : 3 April, 2019

Allahabad High Court

Akhilesh Kumar vs State Of U.P. And Another on 3 April, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 3358 of 2019
 

 
Petitioner :- Akhilesh Kumar
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Ramji Singh Patel
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Prakash Padia,J.

Pursuant to the order passed by this Court, the original OMR answer sheet was placed by Mr. Brijesh Pratap, learned Standing Counsel, before this Court. After perusal of the same, it was returned to him.

On the request of learned counsel for the petitioner, list on 15.4.2019.

Order Date :- 3.4.2019

Pramod Tripathi

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